Allahabad High Court
Kalp Nath Singh vs State Of U.P. And 3 Others on 10 August, 2021
Author: Ashwani Kumar Mishra
Bench: Ashwani Kumar Mishra
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 33 Case :- WRIT - A No. - 13761 of 2018 Petitioner :- Kalp Nath Singh Respondent :- State Of U.P. And 3 Others Counsel for Petitioner :- R.B. Singh Counsel for Respondent :- C.S.C.,M.N. Singh Hon'ble Ashwani Kumar Mishra,J.
Disposed of.
For orders, see order of the date passed in writ petition No. 9614 of 2018 (Divya Prakash Mishra and 32 others Vs. State of U.P. and 3 others).
Order Date :- 10.8.2021 Ranjeet Sahu