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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Uttar Pradesh - Subsection

Section 5(19) in The U.P. Industries Department (Directorate of Handloom and Textiles) Subordinate Service Rules, 1992

(19)Co-operative Inspector/Textiles Inspector/Powerloom Inspector.-
(i)Fifty per cent by direct recruitment through Commission on the basis of interview.
(ii)Fifty per cent by promotion from amongst substantively appointed Industrial Supervisor and Technical Supervisor who have completed five years service as such on the first day of the year of recruitment.