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[Cites 0, Cited by 0] [Section 19A(1)] [Section 19A] [Entire Act]

Union of India - Subsection

Section 19A(1)(b) in Securities Contracts (Regulation) Rules, 1957

(b)they are entitled to dividend at the same rate and for the same period, so that at the next ensuing distribution, the dividend payable on each share will amount to exactly the same sum, net and gross; and