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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Odisha - Subsection

Section 11(a) in Rules for the Allotment of Shops in Different Shopping Centres of New Capital, Bhubaneswar

(a)If there are more than one individual competitors for allotment of a shop, selection shall be made on the basis of business proficiency and financial stability.