Himachal Pradesh High Court
Mohinder Singh & Ors. vs . Kashmiri Devi & Ors. on 18 April, 2023
Author: Sushil Kukreja
Bench: Sushil Kukreja
Mohinder Singh & Ors. Vs. Kashmiri Devi & Ors.
RSA No. 273/2010.
18.04.2023 Present: Mr. Vijay Panchta, Advocate, for the appellants.
Ms. Rinki Kashmiri, Advocate, vice Mr. Janesh Gupta, Advocate, for respondents No. 1, 3 to 6 and 8.
Learned vice counsel for respondents No. 1, 3, to 6 and 8 has stated at Bar that appellant No. 3 and respondents No. 2 & 9 have expired.
Learned counsel for the appellants prays for adjournment to take consequential steps in the matter.
As prayed, list after four weeks.
( Sushil Kukreja ) Judge 18th April, 2023 (raman) ::: Downloaded on - 18/04/2023 20:46:00 :::CIS