Section 38(2)(a) in The M.P. Nagarpalika Nirvachan Niyam, 1994

[Cites 0, Cited by 0] [Section 38(2)] [Section 38] [Entire Act]

(a)dies at any time after 11 a.m. on the last dale of making nominations and his nomination is found valid on scrutiny under Rule 28; or

Legal Document View