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[Cites 0, Cited by 0] [Section 66(1)] [Section 66] [Entire Act]

State of Rajasthan - Subsection

Section 66(1)(a) in The Rajasthan Waqf Board (Election of Members) Rules, 1999

(a)open the ballot boxes, take out from each box and count ballot papers contained therein, and record their number in a statement;