Section 25C in The West Bengal Premises Tenancy Act, 1956.
25C. Notice of fair rate and number of lodgers to be displayed.
- The manager of a hotel or the owner of a lodging house shall, where the fair rate or the number of lodgers has been fixed under section 25A for a hotel or lodging house, display in a conspicuous part of the hotel or lodging house, a notice of the fair rate and the number of lodgers so fixed.
