Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Arunachal Pradesh - Subsection Section 4(1) in Arunachal Pradesh Forest (Removal of Timber) Regulation Act, 1983 (1)Every application for grant of licence under this Act shall be made to the competent authority in such form or on payment of such fee as may be prescribed.
