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Madhya Pradesh High Court

Smt. Chinta Bai vs Panchayat And Rural Developement ... on 13 March, 2025

Author: Pranay Verma

Bench: Pranay Verma

1 WP-26010-2019 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE WP No. 29413 of 2018 (RAM GOPAL BHABAR Vs PANCHAYAT RAJ AND RURAL DEVELOPMENT DEPARTMENT AND OTHERS ) WP/4665/2019, WP/6045/2019, WP/14814/2019, WP/24890/2019, WP/26010/2019, WP/1047/2022 Dated : 13-03-2025 Parties through their counsel.

As jointly agreed to by the learned counsel for the parties, list in next week.

(PRANAY VERMA) JUDGE SS/-

Signature Not Verified Signed by: SHAILESH MAHADEV SUKHDEVE Signing time: 3/24/2025 2:54:04 PM