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[Cites 0, Cited by 0] [Section 287] [Entire Act]

State of Uttar Pradesh - Subsection

Section 287(1) in U.P. Zamindari Abolition and Land Reforms Rules, 1952

(1)An inspection book shall be maintained for each amin by the naib-tahsildar, who shall inspect the work of each amin under his charge at least once in a fasal, forward his inspection note to the tahsildar. The tahsildar after passing order will forward the inspection note to the sub-divisional officer for his information.