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State of Punjab - Section

Section 13 in The Punjab Home Guards and Civil Defence (Field) Class III Service Rules, 1983

13. Discipline, penalties and appeals.

(1)In the matter of discipline, punishment and appeals, the members of the Service shall be governed by the Punjab Civil Services (Punishment and Appeal) Rules, 1970, as amended from time to time.
(2)The authority empowered to impose penalties as specified in rule 5 of the Punjab Civil Service (Punishment and Appeal) Rules, 1970, and the appellate authority thereunder in respect of the Service shall be as specified in Appendix 'C' to these rules.