Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 72] [Entire Act] State of Goa - Subsection Section 72(1) in The Goa, Daman And Diu Land Revenue Code, 1968 (1)After the settlement report has been submitted to the Collector, the Collector shall cause such report to be printed and published in the prescribed manner.
