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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Rajasthan - Subsection

Section 7(1) in Rajasthan Rural Development and Panchayati Raj State and Subordinate Service Rules, 1998

(1)Reservation of vacancies for the Scheduled Castes and the Scheduled Tribes shall be in accordance with the [Provisions of the Rajasthan Scheduled Castes, Scheduled Tribes, Backward Classes, Special Backward Classes and Economically Backward Classes (Reservation of Seats in the Educational Institutions in the State and of Appointments and Posts in Services under the State) Act, 2008] [Substituted by the Rajasthan Various Service (Amendment) Rules, 2009 (Sl. No. 61 to the Schedule) : Rajasthan Gazette Extraordinary Part IV-C (I) dated 31.8.2009.] in force at the time of recruitment i.e., by direct recruitment and by promotion.