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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Uttar Pradesh - Subsection

Section 7(1) in U.P. Kshettra Panchayats (Formation of Committees) Rules, 1962

(1)The Pramukh shall after counting of the votes enter votes received by each Pradhan in the nomination paper concerned and declare in Form III, one candidate from each Circle who is found to have secured the majority of the votes, to have been duly elected.