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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Bihar - Subsection

Section 8(2) in Bihar Technical Staff Selection Commission Rules, 2015

(2)The Chairman of the Commission may entrust the responsibilities of the Examination controller to any one of the members and the responsibilities of the Administrative Section to any one of the other members. Other members of the Commission shall execute the other responsibilities, in consultation with the Chairman.