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State of Bihar - Section

Section 8 in Bihar Technical Staff Selection Commission Rules, 2015

8. Functions and Responsibility of the Members of the Commission.

(1)The business mentioned in schedule-1 of these Rules shall be executed by the Chairman and Members of the Commission. Like wise, the business mentioned in schedule-2 shall be executed by the Chairman of the Commission.
(2)The Chairman of the Commission may entrust the responsibilities of the Examination controller to any one of the members and the responsibilities of the Administrative Section to any one of the other members. Other members of the Commission shall execute the other responsibilities, in consultation with the Chairman.