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[Cites 0, Cited by 0] [Section 18(5)] [Section 18] [Entire Act]

State of Himachal Pradesh - Subsection

Section 18(5)(iii) in Himachal Pradesh Electricity Regulatory Commission (Promotion of Generation from the Renewable Energy Sources and Terms and Conditions for Tariff Determination) Regulations, 2017

(iii)any deviations from norms, as may be mutually agreed by the parties under regulations 32 and 42; and