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[Cites 0, Cited by 0] [Section 9(9)] [Section 9] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 9(9)(c) in Jammu and Kashmir State Electricity Regulatory Commission (Terms and Conditions for Determination of Multi Year Generation Tariff) Regulations, 2016

(c)Trajectory for specific parameters stipulated by the Commission, where the performance of the Applicant is sought to be improved through incentives and disincentives ;