Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 28] [Entire Act] State of Rajasthan - Subsection Section 28(d) in Rajasthan Factories Rules, 1951 (d)No uncovered jet from such pipe shall project more than [110 mms.] [Substituted by No.1, dated 24.3.1979.] beyond the outer surface of any cover;
