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State of Tamilnadu - Section

Section 116 in The Tamil Nadu Backward Classes, Scheduled Castes and Scheduled Tribes (Reservation of Seats in Educational Institutions and of Appointments or Posts in the Services under the State) Act, 1993

116. Sozhia Vellalar (including Sozna Vellalar, Vetrilaikarar, Kodikalkarar and Keeraikarar).