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[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Uttar Pradesh - Subsection

Section 20(2) in The U.P. Employees' State Insurance Homeopathic Pharmacist Service Rules, 1997

(2)The scale of pay of the post of Homoeopathic Pharmacist, in the Service at the time of commencement of these rules is Rs. 1,350-30-1,440-40-1,800-E.B.- 50-2,200.