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[Cites 0, Cited by 0] [Section 5(8)] [Section 5] [Entire Act]

State of Tamilnadu - Subsection

Section 5(8)(xviii) in Tamil Nadu Electricity Grid Code, 2005

(xviii)In the sub-stations of 230 kV and higher voltage, the Control Room, PLCC Room, Relay Testing Room and Electronic Laboratory shall be air-conditioned.