Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 92] [Entire Act] Bengal Presidency - Subsection Section 92(b) in The Calcutta Port Rules, 1943 (b)shall, if in tow astern, exhibit a similar white light at the after end at a height of not less than 1.83 metres above the deck.
