Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Bengal Presidency - Section

Section 92 in The Calcutta Port Rules, 1943

92.

Every dumb barge, lighter or flat in tow of a sea-going vessel in the port-
(a)shall, if in tow alongside, exhibit in a properly constructed lantern on the outer edge of the vessel and at a height of not less than 91 cms. above any obstruction on deck, a white light, clear, uniform and unbroken which shall be visible all round the horizon at a distance of at least 3.22 kms;
(b)shall, if in tow astern, exhibit a similar white light at the after end at a height of not less than 1.83 metres above the deck.