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[Cites 0, Cited by 0] [Section 4(1A)] [Section 4] [Entire Act]

State of Uttar Pradesh - Subsection

Section 4(1A)(b) in Uttar Pradesh State Universities Act, 1973

(b)a University of Avadh at [Ayodhya] [Substituted 'Faizabad' by Uttar Pradesh Act No. 6 of 2019, dated 2.8.2019.] [which shall be called the Doctor Ram Manohar Lohia University. [Ayodhya] [Substituted by President's Act No. 4 of 1996 (w.e.f. 11.7.1995).] with effect from June, 18, 1994, and the Doctor Ram Manohar Lohia Avadh University, [Ayodhya] [Substituted 'Faizabad' by Uttar Pradesh Act No. 6 of 2019, dated 2.8.2019.] with effect from July 11, 1995]; [* * *] [Omitted by Uttar Pradesh Act No. 19 of 1987.]