Himachal Pradesh High Court
Charanjit Singh vs . Lac & Ors. on 6 April, 2023
Author: Sushil Kukreja
Bench: Sushil Kukreja
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Charanjit Singh vs. LAC & Ors.
RFA No.348 of 2014 a/w RFA Nos.349 & 350 of 2014 06.04.2023 Present: Mr. Janmajai, Advocate Vice Mr. Sunil Mohan Goel, Advocate, for the appellant(s) in all the appeals.
Mr. B.N. Sharma, Additional Advocate General, for the respondents/State.
Learned vice counsel for the appellant(s) prays for an adjournment on the ground that learned arguing counsel is pre-occupied in some other court.
Therefore, at his request, list after two weeks.
( Sushil Kukreja ) Judge 6th April, 2023 (reena) ::: Downloaded on - 06/04/2023 20:35:24 :::CIS