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[Cites 1, Cited by 6]

Himachal Pradesh High Court

Charanjit Singh vs . Lac & Ors. on 6 April, 2023

Author: Sushil Kukreja

Bench: Sushil Kukreja

.

Charanjit Singh vs. LAC & Ors.

RFA No.348 of 2014 a/w RFA Nos.349 & 350 of 2014 06.04.2023 Present: Mr. Janmajai, Advocate Vice Mr. Sunil Mohan Goel, Advocate, for the appellant(s) in all the appeals.

Mr. B.N. Sharma, Additional Advocate General, for the respondents/State.

Learned vice counsel for the appellant(s) prays for an adjournment on the ground that learned arguing counsel is pre-occupied in some other court.

Therefore, at his request, list after two weeks.

( Sushil Kukreja ) Judge 6th April, 2023 (reena) ::: Downloaded on - 06/04/2023 20:35:24 :::CIS