Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 562] [Entire Act] State of Odisha - Subsection Section 562(1) in The Orissa Municipal Corporation Act, 2003 (1)There shall be complete ban on slaughter of cow and cattle and road side slaughter of any animal in the Corporation area.