Section 44(5) in The U.P. Pravidhik Shiksha (Admission Conduct of Examinations and Conferment of Certificates and Diplomas) Regulations, 1992
(5)Direct admission however to II or III/Final year classes of course, shall not be permitted except in the following case.A candidate who has studied at any of the affiliated institution and has duly passed the I year on II/III year Annual Examination, as the case may be, conducted by the Board, provided he is eligible for admission under Regulation 22 and permitted for migration under Regulation 17.
