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[Cites 0, Cited by 0] [Section 74] [Entire Act]

Union of India - Subsection

Section 74(b) in The Border Security Force (Ceremonials And Marks Of Respect) Rules, 1989

(b)At the Ceremonial parades held on the Republic Day and the Independence Day the Salute shall ordinarily be taken by the senior most civil representative of Government, e.g. , the Governor, Chief Minister, Cabinet Minister, Commissioner, Collector or Deputy Commissioner, as the case may be.