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[Cites 0, Cited by 0] [Section 116] [Entire Act]

State of Mizoram - Subsection

Section 116(1) in The Mizoram Autonomous District Council (Constitution and Conduct of Business of the District Councils) Rules, 1974

(1)The voting of demands for grants shall take place on such days not exceeding one week as the Chairman may allot for the purpose.