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[Cites 0, Cited by 0] [Section 5A] [Entire Act]

State of Gujarat - Subsection

Section 5A(4) in Bachelor of Engineering and Technology, Bachelor of Pharmacy and Diploma in Pharmacy (Regulation of Admission and Payment of Fees) Rules, 2008

(4)Filling up of vacant seats. - (1) In case of seats of candidates referrfed to in clause (a) of sub-rule (1) remain vacant, such vacant seats shall be filled up from the candidates whose names appear in the merit list prepared by the Admission Committee.