Allahabad High Court
Sinhasan Ram vs State Of U.P. And 3 Others on 10 August, 2021
Author: Ashwani Kumar Mishra
Bench: Ashwani Kumar Mishra
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 33 Case :- WRIT - A No. - 11004 of 2018 Petitioner :- Sinhasan Ram Respondent :- State Of U.P. And 3 Others Counsel for Petitioner :- Shobh Nath Pandey,Shrawan Kumar Pandey Counsel for Respondent :- C.S.C.,M.N. Singh Hon'ble Ashwani Kumar Mishra,J.
Disposed of.
For orders, see order of the date passed in writ petition No. 9614 of 2018 (Divya Prakash Mishra and 32 others Vs. State of U.P. and 3 others).
Order Date :- 10.8.2021 Ranjeet Sahu