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Himachal Pradesh High Court

Dharam Singh vs . Hrtc & Another on 12 May, 2022

Author: Sandeep Sharma

Bench: Sandeep Sharma

Dharam Singh vs. HRTC & another Execution Petition No.156 of 2022 .

12.05.2022 Present: Mr. Shivendra Singh, Advocate, for the petitioner.

Mr. Shyam Singh Chauhan, Advocate, for the respondents.

Issue notice. Mr. Shyam Singh Chauhan, learned Advocate, accepts notice for all the respondents. He prays for and is granted four weeks' time to implement the order/judgment dated 15.11.2019, passed by this Court in CWP No. 3445 of 2019, titled Sh. Dharam vs. HRTC and thereafter to file compliance report.

List on 15.06.2022.

( Mohammad Rafiq ) Chief Justice ( Sandeep Sharma ) Judge May 12, 2022 (reena) ::: Downloaded on - 12/05/2022 20:07:07 :::CIS