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State of Madhya Pradesh - Section

Section 11A in The M.P. Nagarpalika Nirvachan Niyam, 1994

11A. [ Commission's power to issue General or Special orders or directions. [Inserted by Notification No. 82-XVIII-3-97, dated 7-7-1997.]

- Notwithstanding anything contained in these rules, the Commission may issue such special or general orders or directions which may not be inconsistent with the provisions of the Act for fair and free elections.]