(3)Applications for appraisal of Sites. -(a)Applications for appraisal of sites in respect of the industries covered under clause (cb) of Section 2 of the Act shall be submitted to the Chairman of the Site Appraisal Committee :(b)The application for site appraisal alongwith fifteen copies thereof shall be submitted in Form 8-B. The Committee may dispense with furnishing of information on any Particular item in the application Form, if it considers the same to be not relevant to the application under consideration.
