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[Cites 0, Cited by 0] [Section 10(2)] [Section 10] [Entire Act]

State of Telangana - Subsection

Section 10(2)(xi) in Sri Konda Laxman Telangana State Horticultural University Act, 2007

(xi)Four persons from among the Members of the State Legislature and the Members of Parliament elected from the State of [Telangana;] [Substituted by G.O.Ms.No.31, Agriculture and Cooperation (Horti & Seri) Department, dated 22.12.2014.]