Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2(32)] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(32)(b) in West Bengal Clinical Establishment (Registration, Regulation and Transparency), Rules, 2017

(b)Words and expressions used and not defined in these rules, but defined in the Act, shall have the same meaning as respectively assigned to them in the Act.