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State of Goa - Section

Section 137 in The Goa, Daman And Diu Land Revenue Code, 1968

137. Sale of perishable articles.

- Nothing in sections 133, 134, 135 and 136 applies to the sale of perishable articles. Such articles shall be sold by auction with the least possible delay, in accordance with such orders as may from time to time be made by the Collector either generally or specially in that behalf.