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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Tamilnadu - Subsection

Section 9(b) in Tamil Nadu Panchayat Development Engineering Subordinate Service Rules

(b)Transfer by mutual consent or on request from one district to another district, shall be made by the Director of Rural Development and the person shall take his rank last in the list of probationers or approved probationers or full members, as the case may be, in that category in the District transferred.