Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 12] [Entire Act]

UT Ladakh - Subsection

Section 12(2) in The University of Ladakh Act, 2018

(2)The Committee referred to in sub-section (1) shall consist of three persons, namely :-
(a)two persons not connected with the Cluster University or any college of the Cluster University to be nominated by the University Council ;
(b)a third person not connected with the Cluster University or any college of the Cluster University to be nominated by the Chancellor, who shall also be the Chairman of the Committee.