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[Cites 0, Cited by 0] [Section 12(2)] [Section 12] [Entire Act]

UT Ladakh - Subsection

Section 12(2)(b) in The University of Ladakh Act, 2018

(b)a third person not connected with the Cluster University or any college of the Cluster University to be nominated by the Chancellor, who shall also be the Chairman of the Committee.