Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 75] [Entire Act] State of Bihar - Subsection Section 75(b) in The Bihar Municipal Election Rules, 2007 (b)mark "EDO" against the name of the applicant in the marked copy of the electoral roll to indicate that an election duty certificate has been issued to him; and
