Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 40(2)] [Section 40] [Entire Act] State of Rajasthan - Subsection Section 40(2)(d) in Rajasthan Suppression of Immoral Traffic in Women and Girls Rules, 1958 (d)he shall generally work under the control and direction to the Director and submit all his reports through the latter to the Government.