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[Cites 0, Cited by 2] [Section 53] [Entire Act]

State of Kerala - Subsection

Section 53(3) in Kerala University of Health Sciences Act, 2010

(3)An affiliated college with at least six years standing as an affiliated college may apply for permanent affiliation in the manner as may be prescribed in the Statutes and the University shall consider such applications in such manner as may be prescribed.