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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Bihar - Subsection

Section 2(c) in The Bihar Irrigation and Flood Protection, (Betterment Contribution) Rules, 1961

(c)"Section" means a Section of the Act.
(ii)Any word or expression used in these Rules but not defined herein shall have the meaning assigned to it in the Act.