Section 2 in The Bihar Irrigation and Flood Protection, (Betterment Contribution) Rules, 1961
2. Definitions.
- (i) In these Rules, unless there is anything repugnant in the subject or context :-(a)"Act" means the Bihar Irrigation and Flood Protection (Betterment Contribution) Act, 1959 (Bihar Act XXVIII of 1959);(b)"Form" means a form appended to these Rules;(c)"Section" means a Section of the Act.(ii)Any word or expression used in these Rules but not defined herein shall have the meaning assigned to it in the Act.
