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State of Jharkhand - Section

Section 14 in Bihar Civil Court Staff (Class III and Class IV) Rules, 1998

14. Test.

(1)A person appointed in any of the categories (i) and (ii) above for promotion to Junior Selection Grade and Supertime Scale, shall have to pass such departmental examination that may be prescribed by the High Court from time to time.
(2)The District Judge shall hold such tests as may be directed by the High Court from time to time.
(3)Any person appointed to the categories of Clerk, Typist and Stenographers shall have to pass an examination of Civil and Criminal Court Rules and Hindi Noting and Drafting during the period of probation if he has not already passed the said tests.