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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Odisha - Subsection

Section 22(ii) in The Orissa Rules for the Preparation and Publication of State Text-Books for Primary Schools, 1963

(ii)Thereafter the packets will be opened and the members present will mention on the back of each page of one of the two manuscripts submitted, the serial number allotted to it and they will also put their signature and date on the last page of that manuscript. Simultaneously they will also open the larger envelope and mention on the smaller envelope the serial number allotted to the manuscript concerned and the symbolical name adopted by the writer. The small envelope shall, however, remain unopened until the best manuscript has been selected by the Press, Preparation and Publication Committee,