Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1] [Entire Act] State of Rajasthan - Subsection Section 1(c) in New Pay Scales of Members of Rajasthan Judicial Service (c)In addition to the pay as aforesaid, special pay or deputation allowance shall be admissible as provided in the rules from time to time.
